Allahabad High Court
Aarif & Another vs State Of U.P. on 2 May, 2018
Bench: Shashi Kant Gupta, Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- CRIMINAL APPEAL No. - 5559 of 2016 Appellant :- Aarif & Another Respondent :- State Of U.P. Counsel for Appellant :- M J Akhtar,V.M. Zaidi Counsel for Respondent :- G.A. Hon'ble Shashi Kant Gupta,J.
Hon'ble Bachchoo Lal,J.
Learned counsel for the appellants states that he has not prepared the matter.
List after three months to enable him to prepare the matter.
Order Date :- 2.5.2018 Gss