Fahim & 2 Others vs State Of U.P.

Citation : 2018 Latest Caselaw 319 ALL
Judgement Date : 2 May, 2018

Allahabad High Court
Fahim & 2 Others vs State Of U.P. on 2 May, 2018
Bench: Shashi Kant Gupta, Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 5829 of 2016
 

 
Appellant :- Fahim & 2 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Chandra Prakash Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

As prayed by learned counsel for the appellants, put up tomorrow as unlisted.

Order Date :- 2.5.2018 Gss