Allahabad High Court
Fahim & 2 Others vs State Of U.P. on 2 May, 2018
Bench: Shashi Kant Gupta, Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- CRIMINAL APPEAL No. - 5829 of 2016 Appellant :- Fahim & 2 Others Respondent :- State Of U.P. Counsel for Appellant :- Chandra Prakash Singh Counsel for Respondent :- G.A. Hon'ble Shashi Kant Gupta,J.
Hon'ble Bachchoo Lal,J.
As prayed by learned counsel for the appellants, put up tomorrow as unlisted.
Order Date :- 2.5.2018 Gss