Allahabad High Court
Saurabh Rosa [ Second Bail] vs State Of Up on 20 June, 2018
Bench: Abdul Moin
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 28 Case :- BAIL No. - 7261 of 2017 Applicant :- Saurabh Rosa [ Second Bail] Opposite Party :- State Of Up Counsel for Applicant :- Ram Lakhan Verma,Pranshu Agrawal,Raghvendra Pandey Counsel for Opposite Party :- Govt. Advocate Hon'ble Abdul Moin,J.
This is an application for modification of the order dated 12.10.2017.
The modification prayed for is of substantial nature apart from the fact that order to be modified is more than eight months old. Consequently, list in first week of July, 2018 before the appropriate Court.
Order Date :- 20.6.2018 Rakesh (Abdul Moin, J.)