Allahabad High Court
Sunil Mahraj Another vs State Of U.P. on 21 December, 2018
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 49390 of 2018 Applicant :- Sunil Mahraj Another Opposite Party :- State Of U.P. Counsel for Applicant :- Sanjay Tripathi,Pankaj Tripathi Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Learned A.G.A. prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit, if any, be filed within one week thereafter.
List on 6.2.2019.
Order Date :- 21.12.2018 Masarrat