Allahabad High Court
Chandrahas Maurya vs State Of U.P. And 2 Ors. on 6 December, 2018
Bench: Sangeeta Chandra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 16 Case :- WRIT - A No. - 2215 of 2015 Petitioner :- Chandrahas Maurya Respondent :- State Of U.P. And 2 Ors. Counsel for Petitioner :- Rajesh Singh Counsel for Respondent :- C.S.C. Hon'ble Mrs. Sangeeta Chandra,J.
For orders, see my order of date passed on the leading Writ Petition No. 38594 of 2013.
Order Date :- 6.12.2018 sushma