Allahabad High Court
Pradeep Kumar Tyagi vs State Of U.P. Thru. Secy. Basic ... on 3 August, 2018
Bench: Rajesh Singh Chauhan
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 (C.M. Application No.82917 of 2018) In Re:- Case :- SERVICE SINGLE No. - 16560 of 2018 Petitioner :- Pradeep Kumar Tyagi Respondent :- State Of U.P. Thru. Secy. Basic Edu. And Ors. Counsel for Petitioner :- Abhijeet Kumar Srivastav,Deviyani Dwivedi Counsel for Respondent :- C.S.C.,Jogendra Nath Verma Hon'ble Rajesh Singh Chauhan,J.
Heard on the application for correction in the order dated 31.05.2018.
Learned counsel for the applicant has submitted that inadvertently due to typographical error in para-3 of order dated 31.05.2018 the date 28.02.2019 has been transcribed, whereas it should be 28.02.2018.
On due consideration, the application is allowed.
In para-3 of order dated 31.05.2018, the date 28.02.2019 be read as 28.02.2018.
The order has been corrected accordingly Order Date :- 3.8.2018 Suresh/ [Rajesh Singh Chauhan,J.]