Allahabad High Court
Parash Nath Barnawal And 3 Ors. vs State Of U.P. And Another on 17 April, 2018
Bench: Umesh Chandra Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 15 Case :- APPLICATION U/S 482 No. - 38032 of 2014 Applicant :- Parash Nath Barnawal And 3 Ors. Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Piyush Prakash Singh Counsel for Opposite Party :- Govt. Advocate,Raj Kumar Gupta Hon'ble Umesh Chandra Srivastava,J.
List has been revised. None appears on behalf of applicants to press this application.
Shri Raj Kumar Gupta, Advocate is present on behalf of opposite party no. 2 and learned A.G.A. is also present on behalf of State.
Accordingly, the application is dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 17.4.2018 M/A.