Allahabad High Court
Gaya Charan & Another vs State Of U.P.Thr.The Secretary, ... on 17 April, 2018
Bench: Devendra Kumar Arora, Rajesh Singh Chauhan
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- MISC. BENCH No. - 8691 of 2013 Petitioner :- Gaya Charan & Another Respondent :- State Of U.P.Thr.The Secretary, Home (Police) Lucknow & Ors. Counsel for Petitioner :- Arvind Kumar Jauhari,O.P.Tiwari Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Hon'ble Rajesh Singh Chauhan,J.
Sri O.P. Tiwari, learned counsel for the petitioners is reported to be ill, the case is adjourned for today.
List again.
Order Date :- 17.4.2018 Suresh/ [Rajesh Singh Chauhan,J.] [Dr. Devendra Kumar Arora,J.]