Allahabad High Court
Dr. Alok Kumar Mishra And Ors. vs State Of U.P.Through Prin. Secy. ... on 16 April, 2018
Bench: Devendra Kumar Arora, Rajesh Singh Chauhan
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- SERVICE BENCH No. - 364 of 2011 Petitioner :- Dr. Alok Kumar Mishra And Ors. Respondent :- State Of U.P.Through Prin. Secy. (Medical Education ) Govt. Counsel for Petitioner :- P.K.Srivastava Counsel for Respondent :- C.S.C Hon'ble Dr. Devendra Kumar Arora,J.
Hon'ble Rajesh Singh Chauhan,J.
On the request of learned counsel for the petitioners, list in the next cause list.
Order Date :- 16.4.2018 Suresh/ [Rajesh Singh Chauhan,J.] [Dr. Devendra Kumar Arora,J.]