Allahabad High Court
Raj Bahadur Mishra & Anr. vs State Of Up Thru. Prin. Secy. & Ors. on 30 April, 2018
Bench: Rajesh Singh Chauhan
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 11897 of 2017 Petitioner :- Raj Bahadur Mishra & Anr. Respondent :- State Of Up Thru. Prin. Secy. & Ors. Counsel for Petitioner :- Tung Nath Tiwari,Lohitaksha Shukla Counsel for Respondent :- C.S.C,I.M. Pandey Hon'ble Rajesh Singh Chauhan,J.
List this case in the week commencing 07.05.2018 by disconnecting from Writ Petition No.5064 (S/S) of 2018.
Order Date :- 30.4.2018 Suresh/ [Rajesh Singh Chauhan,J.]