Allahabad High Court
Ram Prasad Chaurasia vs Learned Cooperative Tribunal, ... on 26 April, 2018
Bench: Rajesh Singh Chauhan
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- MISC. SINGLE No. - 8325 of 2017 Petitioner :- Ram Prasad Chaurasia Respondent :- Learned Cooperative Tribunal, U.P., Lucknow & Ors. Counsel for Petitioner :- Sanjay Kumar Srivastava,Rakesh Srivastava Counsel for Respondent :- C.S.C. Hon'ble Rajesh Singh Chauhan,J.
List in the next cause list.
Interim order, if any, to continue till the next date of listing.
Order Date :- 26.4.2018 Suresh/ [Rajesh Singh Chauhan,J.]