Allahabad High Court
Futkar Dukandar Kalyan Samiti ... vs State Of U.P. Thru. Addl. Chief ... on 17 April, 2018
Bench: Devendra Kumar Arora, Rajesh Singh Chauhan
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- MISC. BENCH No. - 4394 of 2018 Petitioner :- Futkar Dukandar Kalyan Samiti Thru. President & Another Respondent :- State Of U.P. Thru. Addl. Chief Secy. Deptt. Of Housing & Ur Counsel for Petitioner :- Kshemendra Shukla Counsel for Respondent :- C.S.C.,Ratnesh Chandra,Shailendra Singh Chauhan Hon'ble Dr. Devendra Kumar Arora,J.
Hon'ble Rajesh Singh Chauhan,J.
Sri Kshemendra Shukla, learned counsel for the petitioners is reported to be ill, the case is adjourned for today.
List again.
Order Date :- 17.4.2018 Suresh/ [Rajesh Singh Chauhan,J.][Dr. Devendra Kumar Arora,J.]