Allahabad High Court
Manjesh Kumari Sengar vs State Of U.P. Thru. Prin. Secy. ... on 24 April, 2018
Bench: Rajesh Singh Chauhan
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 10747 of 2018 Petitioner :- Manjesh Kumari Sengar Respondent :- State Of U.P. Thru. Prin. Secy. Basic Education & Ors. Counsel for Petitioner :- Amrendra Nath Tripathi,Surangama Sharma,Vijay Singh Counsel for Respondent :- C.S.C.,Rajiv Singh Chauhan Hon'ble Rajesh Singh Chauhan,J.
Sri Rajiv Singh Chauhan, learned counsel for the opposite party Nos.2 and 3 prays for and is granted one week's further time to seek instructions in the matter in terms of earlier order of this Court.
List this case in the week commencing 07.05.2018 as fresh.
Order Date :- 24.4.2018 Suresh/ [Rajesh Singh Chauhan,J.]