Allahabad High Court
Guddi Yadav & Ors. vs State Of U.P. Thru. Prin. Secy. ... on 23 April, 2018
Bench: Devendra Kumar Upadhyaya, Rajnish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 9 Case :- MISC. BENCH No. - 10856 of 2018 Petitioner :- Guddi Yadav & Ors. Respondent :- State Of U.P. Thru. Prin. Secy. Deptt. Of Home & Ors. Counsel for Petitioner :- Upendra Prakash Pathak Counsel for Respondent :- Govt. Advocate Hon'ble Devendra Kumar Upadhyaya,J.
Hon'ble Rajnish Kumar,J.
List this case in next week as fresh.
Order Date :- 23.4.2018 psd