Allahabad High Court
Dr. Ashish Kumar And Ors. vs State Of ... on 17 April, 2018
Bench: Devendra Kumar Arora, Rajesh Singh Chauhan
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- SERVICE BENCH No. - 3021 of 2018 Petitioner :- Dr. Ashish Kumar And Ors. Respondent :- State Of U.P.Throu,Prin.Secy.Medical Health And Ors. Counsel for Petitioner :- Akhilesh Kumar Kalra,Tushar Mittal Counsel for Respondent :- C.S.C.,Ashok Shukla,Saurabh Lavania Hon'ble Dr. Devendra Kumar Arora,J.
Hon'ble Rajesh Singh Chauhan,J.
On the request of learned Standing Counsel, three weeks' time is granted for filing the counter affidavit. Rejoinder affidavit, if any, may be filed within two weeks thereafter.
List after expiry of the aforesaid period.
Order Date :- 17.4.2018 Suresh/ [Rajesh Singh Chauhan,J.] [Dr. Devendra Kumar Arora,J.]