Jitendra Kumar vs State Of U.P. And Another

Citation : 2017 Latest Caselaw 4466 ALL
Judgement Date : 15 September, 2017

Allahabad High Court
Jitendra Kumar vs State Of U.P. And Another on 15 September, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 25459 of 2011
 

 
Applicant :- Jitendra Kumar
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- P.N. Tripathi
 
Counsel for Opposite Party :- Govt. Advocate,Ashish Kumar Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri P.N. Tripathi,  learned counsel for the applicant.

List after two weeks.

Order Date :- 15.9.2017 Gss