Allahabad High Court
Jitendra Kumar vs State Of U.P. And Another on 15 September, 2017
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- APPLICATION U/S 482 No. - 25459 of 2011 Applicant :- Jitendra Kumar Opposite Party :- State Of U.P. And Another Counsel for Applicant :- P.N. Tripathi Counsel for Opposite Party :- Govt. Advocate,Ashish Kumar Srivastava Hon'ble Bachchoo Lal,J.
Passed over on the illness slip of Sri P.N. Tripathi, learned counsel for the applicant.
List after two weeks.
Order Date :- 15.9.2017 Gss