Allahabad High Court
Jitendra vs State Of U.P. on 12 September, 2017
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17999 of 2017 Applicant :- Jitendra Opposite Party :- State Of U.P. Counsel for Applicant :- Rajesh Pathik Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Case called out. None is present for the applicant even in revised list.
List after two weeks.
Order Date :- 12.9.2017 Gss