Allahabad High Court
Matiur Rahman And Another vs State Of U.P. & Another on 8 September, 2017
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- APPLICATION U/S 482 No. - 32283 of 2011 Applicant :- Matiur Rahman And Another Opposite Party :- State Of U.P. & Another Counsel for Applicant :- M.R.Khan,N.I.Jafri,Shoab Qumar Khan Counsel for Opposite Party :- Govt. Advocate,Chandan Sharma Hon'ble Bachchoo Lal,J.
Passed over on the illness slip of Sri Shoab Qumar Khan, learned counsel for the applicants.
List in the next cause list.
Order Date :- 8.9.2017 Gss