Allahabad High Court
Ram Ratan Goswami vs State Of U.P. Thru Prin.Secy.Home ... on 1 September, 2017
Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- SERVICE BENCH No. - 10944 of 2016 Petitioner :- Ram Ratan Goswami Respondent :- State Of U.P. Thru Prin.Secy.Home Deptt.Civil Sectt.Lko&Ors. Counsel for Petitioner :- Shiv Nath Goswami Counsel for Respondent :- C.S.C. Hon'ble Sudhir Agarwal,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. Sri S.N. Goswami, learned counsel for petitioner has sought adjournment on the ground of his illness.
2. Passed over for the day.
Order Date :- 1.9.2017 Pachhere/-