Allahabad High Court
The New India Insurance Co.Ltd. vs Ganga Singh & Another on 1 September, 2017
Bench: Saumitra Dayal Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 618 of 1996 Appellant :- The New India Insurance Co.Ltd. Respondent :- Ganga Singh & Another Counsel for Appellant :- V.Swarup Counsel for Respondent :- H.N. Pandey Hon'ble Saumitra Dayal Singh,J.
Dismissed.
For orders, see order of date passed on the First Appeal From Order No. 617 of 1996 in separate sheets containing five pages.
Order Date :- 1.9.2017 Lbm/-