Allahabad High Court
Vinay Kumar Singh (Second Bail) vs State Of U.P. on 1 September, 2017
Bench: Rekha Dikshit
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 28 Case :- BAIL No. - 11115 of 2016 Applicant :- Vinay Kumar Singh (Second Bail) Opposite Party :- State Of U.P. Counsel for Applicant :- Anil Kumar Sharma Counsel for Opposite Party :- Govt. Advocate Hon'ble Mrs. Rekha Dikshit,J.
Case called out in the revised list. None appears on behalf of the applicant even in the revised call. Sri S.K.Mishra, learned AGA for the State is present.
List after two weeks.
Order Date :- 1.9.2017 IA