Allahabad High Court
Smt. Tahjibun Nishan vs Kanpur Development Authority ... on 30 October, 2017
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 1040 of 2017 Appellant :- Smt. Tahjibun Nishan Respondent :- Kanpur Development Authority Thru' Vice President Counsel for Appellant :- Ramesh Singh,Shesh Kumar Srivastava Counsel for Respondent :- Saurabh Srivastava Hon'ble Bachchoo Lal,J.
On the request of learned counsel for the respondent, put up on 6.11.2017 as fresh.
In the meantime, learned counsel for the respondent may seek instructions in the matter.
Order Date :- 30.10.2017 Gss