Allahabad High Court
State Of U.P. Thru Secy. P.W.D. & 7 ... vs Suresh Chandra Sharma & 16 Ors. ( ... on 27 October, 2017
Bench: Dilip B. Bhosale, Chief Justice, Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Chief Justice's Court Case :- SPECIAL APPEAL No. - 719 of 2006 Appellant :- State Of U.P. Thru Secy. P.W.D. & 7 Ors. Respondent :- Suresh Chandra Sharma & 16 Ors. ( S/S 2806/2006) Counsel for Appellant :- Standing Counsel Counsel for Respondent :- Prem Shanker Hon'ble Dilip B. Bhosale,Chief Justice Hon'ble Vivek Chaudhary,J.
In view of order passed today in leading Special Appeal No.57 of 2006 (State of U.P. and others. Vs. Ram Narain Srivastava and others), the appeal is allowed and petition is dismissed.
Order Date :- 27.10.2017 Rajneesh DR-PS) (Vivek Chaudhary, J.) (Dilip B. Bhosale, C.J.)