Allahabad High Court
State Of U.P. Thru Prin.Secy. ... vs Harshoo Prasad Mishra & 15 Ors. ( ... on 27 October, 2017
Bench: Dilip B. Bhosale, Chief Justice, Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Chief Justice's Court Case :- SPECIAL APPEAL No. - 696 of 2006 Appellant :- State Of U.P. Thru Prin.Secy. P.W.D. & Anr. Respondent :- Harshoo Prasad Mishra & 15 Ors. ( S/S 2478/2006 ) Counsel for Appellant :- Standing Counsel Counsel for Respondent :- R.B. Tiwari Hon'ble Dilip B. Bhosale,Chief Justice Hon'ble Vivek Chaudhary,J.
In view of order passed today in leading Special Appeal No.57 of 2006 (State of U.P. and others. Vs. Ram Narain Srivastava and others), the appeal is allowed and petition is dismissed.
Order Date :- 27.10.2017 Rajneesh DR-PS) (Vivek Chaudhary, J.) (Dilip B. Bhosale, C.J.)