Allahabad High Court
Mohammad Ayyub vs Apar Collector, Sultanpur And Anr on 25 October, 2017
Bench: Sanjay Harkauli
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- MISC. SINGLE No. - 832 of 2004 Petitioner :- Mohammad Ayyub Respondent :- Apar Collector, Sultanpur And Anr Counsel for Petitioner :- Umesh Chandra Pandey Counsel for Respondent :- C.S.C Hon'ble Sanjay Harkauli,J.
1. Sri Umesh Chandra Pandey, learned counsel for petitioner has sought adjournment on the ground of his illness.
2. Passed over for the day.
3. List after two weeks.
Order Date :- 25.10.2017 Pachhere/-