Allahabad High Court
Azharuddin (Since Deceased) S/O ... vs Mumtazuddin on 24 October, 2017
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 272 of 2011 Appellant :- Azharuddin (Since Deceased) S/O Late Nisar Hussain & Ors. Respondent :- Mumtazuddin Counsel for Appellant :- T.A. Khan Hon'ble Bachchoo Lal,J.
Learned counsel for the appellants prays for and is grated three weeks time to file substitution application with regard to sole respondent.
List thereafter.
Order Date :- 24.10.2017 Gss