Allahabad High Court
Gunda (Deceased) And 4 Ors. vs Tutiyan (Deceased) And 11 Ors. on 24 October, 2017
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Civil Misc. Substitution Application No. 149089 of 2016 IN Case :- SECOND APPEAL No. - 240 of 2016 Appellant :- Gunda (Deceased) And 4 Ors. Respondent :- Tutiyan (Deceased) And 11 Ors. Counsel for Appellant :- Raja Ram Kushwaha Hon'ble Bachchoo Lal,J.
Learned counsel for the appellants states that appellant no. 1/2 Kali Charan died on 18.2.2016. The substitution application has been filed within time. The substitution application is allowed.
Necessary amendment be carried out within ten days.
List thereafter.
Order Date :- 24.10.2017 Gss