Allahabad High Court
Reshma Devi (Since Deceased) And 3 ... vs Sangh Ratan Anand And 6 Ors. on 24 October, 2017
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 166 of 2016 Appellant :- Reshma Devi (Since Deceased) And 3 Ors. Respondent :- Sangh Ratan Anand And 6 Ors. Counsel for Appellant :- Shashi Kant Pandey,B.B. Rai,Santosh Kumar Pandey,Suresh Kumar Gupta Hon'ble Bachchoo Lal,J.
Passed over on the illness slip of Sri Suresh Kumar Gupta, learned counsel for the appellants.
List after four weeks.
Order Date :- 24.10.2017 Gss