Allahabad High Court
Manoj Kumar vs State Of U.P. on 23 October, 2017
Bench: Rang Nath Pandey
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- CRIMINAL APPEAL No. - 1116 of 2001 Appellant :- Manoj Kumar Respondent :- State Of U.P. Counsel for Appellant :- Dharmendra Singh Counsel for Respondent :- Govt.Advocate Hon'ble Rang Nath Pandey,J.
Case called out in the revised list.
None is present on behalf of the appellant to argue the case.
In view of aforesaid, office is directed to issue notice to the appellant returnable at an early date to appear in person or through his counsel to argue the case.
List along with service report.
Order Date :- 23.10.2017 psd