Allahabad High Court
Kariya & Another. vs State Of U.P. on 23 October, 2017
Bench: Rang Nath Pandey
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- CRIMINAL APPEAL No. - 774 of 2001 Appellant :- Kariya & Another. Respondent :- State Of U.P. Counsel for Appellant :- Abdul Rafey Siddiqui Counsel for Respondent :- Govt.Advocate Hon'ble Rang Nath Pandey,J.
On request of Sri Abdul Rafey Siddiqui, learned counsel for appellants, list after one month.
Order Date :- 23.10.2017 psd