Allahabad High Court
Kanhaiya Jha vs Union Of India & Others on 23 October, 2017
Bench: Amreshwar Pratap Sahi, Saral Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- SPECIAL APPEAL No. - 914 of 2007 Appellant :- Kanhaiya Jha Respondent :- Union Of India & Others Counsel for Appellant :- Sanjay Singh,Ashok Khare Counsel for Respondent :- A.S.G.I.,Nawal Kishor Mishra,Upendra Mishra Hon'ble Amreshwar Pratap Sahi,J.
Hon'ble Saral Srivastava,J.
Sri Sanjay Singh, learned counsel for the appellant has sent illness slip today.
List in the next cause list.
Order Date :- 23.10.2017 Ishan