Allahabad High Court
Girish Kumar Srivastava vs The State Of U.P. on 23 October, 2017
Bench: Rang Nath Pandey
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- CRIMINAL APPEAL No. - 1141 of 2001 Appellant :- Girish Kumar Srivastava Respondent :- The State Of U.P. Counsel for Appellant :- Satish Kumar Counsel for Respondent :- Govt.Advocate Hon'ble Rang Nath Pandey,J.
Case called out in the revised list.
None is present on behalf of the appellant to argue the case.
In view of aforesaid, office is directed to issue notice to the appellant returnable at an early date to appear in person or through his counsel to argue the case.
List along with service report.
Order Date :- 23.10.2017 psd