Allahabad High Court
Abdul Jaleel vs Abdul Khaleel And Others on 12 October, 2017
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 8 Case :- SECOND APPEAL No. - 876 of 2002 Appellant :- Abdul Jaleel Respondent :- Abdul Khaleel And Others Counsel for Appellant :- T.A.Khan Counsel for Respondent :- Prakash Krishna Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the appellant, the case is passed over for the day.
List after three weeks.
Order Date :- 12.10.2017 Gss