Allahabad High Court
Mustafa Haider Khan & Others vs Smt. Qamar Jahan Begum & Others on 12 October, 2017
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 8 Case :- SECOND APPEAL No. - 801 of 2002 Appellant :- Mustafa Haider Khan & Others Respondent :- Smt. Qamar Jahan Begum & Others Counsel for Appellant :- Subodh Kumar,Rakesh Kumar Shukla Counsel for Respondent :- Wasim Alam Hon'ble Bachchoo Lal,J.
Passed over on the illness slip of Sri Wasim Alam, learned counsel for the respondents.
List after two weeks.
Order Date :- 12.10.2017 Gss