Allahabad High Court
Kishore Yadav And Others vs Awadh Narain Yadav on 9 October, 2017
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 8 Case :- SECOND APPEAL No. - 10 of 2003 Appellant :- Kishore Yadav And Others Respondent :- Awadh Narain Yadav Counsel for Appellant :- R.M.Singh,Jagdish Lal Counsel for Respondent :- Rama Shankar Shukla Hon'ble Bachchoo Lal,J.
Sri Arun Kumar Singh, Advocate, pointed out that Sri R.M.Singh and Sri Jagdish Lal, learned counsel for the appellants are no more.
Issue notice to the appellants to engage another counsel returnable at an early date.
List after service of notice upon the appellants.
Order Date :- 9.10.2017 Gss