Allahabad High Court
Rakesh Kumar And Others vs Chhunna Lal And Others on 9 October, 2017
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 8 Case :- SECOND APPEAL No. - 565 of 2001 Appellant :- Rakesh Kumar And Others Respondent :- Chhunna Lal And Others Counsel for Appellant :- Amit Saxena Counsel for Respondent :- B.K. Srivastava Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the appellants, the case is passed over for the day.
List after three weeks.
Order Date :- 9.10.2017 Gss