Allahabad High Court
Daya Shankar Bharti vs State Of U.P. on 7 October, 2017
Bench: Ravindra Nath Mishra-Ii
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 13 Case :- BAIL No. - 8230 of 2017 Applicant :- Daya Shankar Bharti Opposite Party :- State Of U.P. Counsel for Applicant :- Santosh Kumar Srivastava,Anand Dwivedi Counsel for Opposite Party :- Govt. Advocate Hon'ble Ravindra Nath Mishra-II,J.
1. Learned counsel for accused-applicant prays for and is allowed a week time to file supplementary affidavit.
2. List in the next cause list.
Order Date :- 7.10.2017 Pachhere/-