Allahabad High Court
Shanu Singh @ Sonu Singh vs State Of U.P. on 7 October, 2017
Bench: Rekha Dikshit
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 12 Case :- BAIL No. - 8264 of 2017 Applicant :- Shanu Singh @ Sonu Singh Opposite Party :- State Of U.P. Counsel for Applicant :- Salil Mohan Counsel for Opposite Party :- Govt. Advocate,Shishir Pradhan Hon'ble Mrs. Rekha Dikshit,J.
Sri Shishir Pradhan has filed power on behalf of the complainant which is taken on record.
Sri Salil Mohan, learned counsel fro the applicant and Sri M.B.Singh, learned AGA for the State are present.
Counter affidavit may be filed within three days.
List on 12.10.2017.
Order Date :- 7.10.2017 IA