Allahabad High Court
Pawan Pratap And Anr. vs State Of U.P. And 2 Ors. on 7 October, 2017
Bench: Saumitra Dayal Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 28 Case :- WRIT - A No. - 28097 of 2017 Petitioner :- Pawan Pratap And Anr. Respondent :- State Of U.P. And 2 Ors. Counsel for Petitioner :- Jaswant Rai Counsel for Respondent :- C.S.C.,Abhijeet Singh,Ayank Mishra,J.P. Pandey Hon'ble Saumitra Dayal Singh,J.
Allowed.
For orders, see order of date passed in Writ ? A No. 58918 of 2016 (Suneel Kumar And 46 Ors. Vs. State Of U.P. And 3 Ors.) in separate sheets containing 27 pages.
Order Date :- 7.10.2017 A. Singh