Allahabad High Court
Sanjay Singh @ Mandeep Singh vs State Of U.P. And Ors. on 7 October, 2017
Bench: Rekha Dikshit
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 12 Case :- CRIMINAL APPEAL DEFECTIVE No. - 1733 of 2017 Appellant :- Sanjay Singh @ Mandeep Singh Respondent :- State Of U.P. And Ors. Counsel for Appellant :- Manjusha Kapil,Mahendra Pratap Mehta Counsel for Respondent :- Govt. Advocate Hon'ble Mrs. Rekha Dikshit,J.
Ref; Order on Criminal Misc. Condonation Application No.102209 of 2017.
Issue notice.
Order Date :- 7.10.2017 IA