Allahabad High Court
Vijay Dubey vs State Of U.P. on 7 October, 2017
Bench: Rekha Dikshit
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 12 Case :- BAIL No. - 8246 of 2017 Applicant :- Vijay Dubey Opposite Party :- State Of U.P. Counsel for Applicant :- Prashant Shukla,Aditya Kumar Maurya Counsel for Opposite Party :- Govt. Advocate Hon'ble Mrs. Rekha Dikshit,J.
Sri A.K.Maurya, learned counsel for the applicant and Sri M.B.Singh, learned AGA for the State are present.
Counter affidavit may be filed within two weeks by the learned AGA.
List thereafater.
Order Date :- 7.10.2017 IA