Allahabad High Court
Shanker Moi Bose & Another vs Mumtaj Ahmad & Others on 6 October, 2017
Bench: Amreshwar Pratap Sahi, Saral Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- FIRST APPEAL FROM ORDER No. - 1659 of 2001 Appellant :- Shanker Moi Bose & Another Respondent :- Mumtaj Ahmad & Others Counsel for Appellant :- Ram Singh,Amit Kumar Sinha Counsel for Respondent :- Vashishtha Tiwari,D.C.Srivastava Hon'ble Amreshwar Pratap Sahi,J.
Hon'ble Saral Srivastava,J.
Sri Hari Ram Verma, holding brief of Sri D.C. Srivastava for the Insurance Company, may seek instructions, keeping in view, the fact that the other deceased in the same accident Pradeep Kumar Tiwari was represented by his heirs in the claim petition in the court below, who entered into a compromise with the Insurance Company, as such, it would be appropriate that the Insurance Company informs the Court about the amount that came to be settled between the parties in the said case.
Put up on Monday, i.e., on 09.10.2017.
Order Date :- 6.10.2017 Ishan