Allahabad High Court
Balram vs State Of U.P. on 5 October, 2017
Bench: Ravindra Nath Mishra-Ii
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 13 Case :- BAIL No. - 8087 of 2017 Applicant :- Balram Opposite Party :- State Of U.P. Counsel for Applicant :- Narendra Gupta Counsel for Opposite Party :- Govt. Advocate,Arun Sinha Hon'ble Ravindra Nath Mishra-II,J.
1. Sri Arun Singh, Advocate filed is Vakalatnama on behalf of complainant is taken on record.
2. Learned AGA prays for and is allowed a week time to file counter affidavit.
3. List in the next cause list Order Date :- 5.10.2017 Pachhere/-