Allahabad High Court
Puttan vs State Of U.P. on 5 October, 2017
Bench: Rekha Dikshit
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 12 Case :- BAIL No. - 5772 of 2017 Applicant :- Puttan Opposite Party :- State Of U.P. Counsel for Applicant :- S.Malik-E-Ashtar Rizvi Counsel for Opposite Party :- Govt. Advocate,M K Dixit,Mahendra Kr. Dixit Hon'ble Mrs. Rekha Dikshit,J.
Case called out in revised list. Learned counsel for the applicant and learned AGA for the State are present.
Counter affidavit filed on behalf of thee State is taken on record.
List on 25.10.2017.
Order Date :- 5.10.2017 IA