Allahabad High Court
State Of U.P. vs Hriday Ram Verma S/O Ram Kumar ... on 5 October, 2017
Bench: Rekha Dikshit
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 12 Case :- U/S 378 CR.P.C. No. - 299 of 2009 Applicant :- State Of U.P. Opposite Party :- Hriday Ram Verma S/O Ram Kumar Verma Counsel for Applicant :- Govt. Advocate Hon'ble Mrs. Rekha Dikshit,J.
Case called out in the revised list. Sri A.M.Upadhyay, learned AGA for the State is present.
It appears that the connected Criminal Revision No.307 of 2009 has not been shown in the cause list.
List and connect the aforesaid Criminal Revision No.307 of 2009 in the next cause list.
Order Date :- 5.10.2017 IA