Allahabad High Court
Ravi Gupta @ Rahul Kumar Gupta vs State Of U.P. on 3 October, 2017
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 8 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24308 of 2017 Applicant :- Ravi Gupta @ Rahul Kumar Gupta Opposite Party :- State Of U.P. Counsel for Applicant :- Om Prakash Singh,Ram Chandra Solanki Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the applicant, list in the next cause list.
Order Date :- 3.10.2017 Gss