Ravi Gupta @ Rahul Kumar Gupta vs State Of U.P.

Citation : 2017 Latest Caselaw 4926 ALL
Judgement Date : 3 October, 2017

Allahabad High Court
Ravi Gupta @ Rahul Kumar Gupta vs State Of U.P. on 3 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24308 of 2017
 

 
Applicant :- Ravi Gupta @ Rahul Kumar Gupta
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Om Prakash Singh,Ram Chandra Solanki
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the applicant, list in the next cause list.

Order Date :- 3.10.2017 Gss