Allahabad High Court
Munna Pasi vs State Of U.P. on 3 October, 2017
Bench: Ravindra Nath Mishra-Ii
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 13 Case :- BAIL No. - 2117 of 2017 Applicant :- Munna Pasi Opposite Party :- State Of U.P. Counsel for Applicant :- Kaluram Ahirwar Counsel for Opposite Party :- Govt. Advocate Hon'ble Ravindra Nath Mishra-II,J.
1. As requested by learned counsel for applicant-accused.
2. List in the next cause list.
Order Date :- 3.10.2017 Pachhere/-