Allahabad High Court
Hidayatullah & Another vs Mumtaz Ahmad & Others on 3 October, 2017
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 8 Case :- SECOND APPEAL No. - 527 of 2001 Appellant :- Hidayatullah & Another Respondent :- Mumtaz Ahmad & Others Counsel for Appellant :- N.I. Jafri,R.U.Ansari Counsel for Respondent :- O.N. Mishra,Ranjeet Saxena Hon'ble Bachchoo Lal,J.
At the request of Sri S.I.Jafri, Advocate, holding brief of Sri N.I.Jafri, learned counsel for the appellants, the case is passed over for the day.
List after ten days.
Order Date :- 3.10.2017 Gss