Allahabad High Court
Manni Lal vs Krishna Chandra Maurya And ... on 14 November, 2017
Bench: Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 18 Case :- S.C.C. REVISION No. - 43 of 2016 Revisionist :- Manni Lal Opposite Party :- Krishna Chandra Maurya And Another Counsel for Revisionist :- Saryu Prasad Tiwari Counsel for Opposite Party :- Umesh Singh Hon'ble Mahendra Dayal,J.
Passed over on the illness slip of Sri Saryu Prasad Tiwari, learned counsel for revisionist.
List again.
Interim order, if any, shall continue till the next date of listing.
Order Date :- 14.11.2017 psd