Allahabad High Court
Smt. Tasleem Alias Chunni vs Abdul Salam Khan (Deceased) And 31 ... on 10 November, 2017
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 641 of 2016 Appellant :- Smt. Tasleem Alias Chunni Respondent :- Abdul Salam Khan (Deceased) And 31 Ors. Counsel for Appellant :- Syed Mohammad Nazar Bokha Hon'ble Bachchoo Lal,J.
Passed over on the illness slip of Sri Syed Mohammad Nazar Bokhari, learned counsel for the appellant.
List after three weeks.
Order Date :- 10.11.2017 Gss